LAJYA DEVI Vs. KAMLA DEVI

Referred Judgements :-

PHOOL CHANDRA V. STATE OF U.P. [REFERRED TO]
RAM KRIPAL V. STATE OF U.P. [REFERRED TO]
SURRAM SINGH V. LAL CHAND [REFERRED TO]
GOKAL CHAND VS. PARVIN KUMARI [REFERRED TO]
MOHAMMAD IKRAM HUSSAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
BATA SHOE COMPANY LIMITED VS. CITY OF JABALPUR CORPORATION [REFERRED TO]
MADDADA CHAYANNA VS. KARNAM NARAYANA [REFERRED TO]
ISHWAR SINGH VS. HUKAM KAUR [REFERRED TO]
NAURANG SINGH CHUNI SINGH VS. SAPLA DEVI [REFERRED TO]
SHEEL WATI VS. RAM NANDANI [DISSENTED FROM 1980 ALL WE 369 5]
RAM PYARI VS. DHARAM DAS [FOLLOWED ON]
LAKSHMI AMMAL VS. RAMASWAMI NAICKER [REFERRED TO]
BAJIRAO RAGHOBA TAMBRE VS. TOLANBAI MISS [REFERRED TO]
KEDAR NATH GUPTA VS. SM SUPRAVA [REFERRED TO]
BANSHIDHAR JHA VS. CHHABI CHATTERJEE [REFERRED TO]