LAWS(J&K)-2022-5-77

BGE MFB JV Vs. UNION OF INDIA

Decided On May 09, 2022
Bge Mfb Jv Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Dispute in the present petition is with regard to the project of national as well as strategic importance regarding prestigious Udhampur-Srinagar-Baramulla Rail Link project, as such, taking into consideration the urgency involved, the matter was taken up for final consideration, with the consent of both the sides.

(2.) In the present petition, the petitioner has prayed for following reliefs:

(3.) It is stated that the petitioner is a joint venture between M/s. MFB Geotech Pvt. Ltd. and M/s. Bumi Geo Engineering LLC with MFB Geotech Pvt. Ltd. being the lead partner of the joint venture. The petitioner claims to have executed successfully various projects including the projects of the railway construction works of the respondents.