SHABIR AHMAD MALIK Vs. UNION TERRITORY OF J&K

Referred Judgements :-

DR. RAM KRISHAN BHARDWAJ V. THE STATE OF DELHI AND OTHERS [REFERRED TO]
KAMLESHWAR ISHWAR PRASAD PATEL V. UNION OF INDIA AND OTHERS [REFERRED TO]
MOHAMMAD ALAM JITEN NINIA VS. STATE OF WEST BENGAL [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [REFERRED TO]
GOLAM ALIAS GOLAM MALLICK VS. STATE OF WEST BENGAL [REFERRED TO]
VAKIL SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [REFERRED TO]
RAMGHANDRA A KAMAT VS. UNION OF INDIA [REFERRED TO]
GANGA RAMCHAND BHARVANI VS. UNDER SECRETARY TO THE GOVERNMENT OF MAHARASHTRA [REFERRED TO]
SHRITUSHAR THAKKER MARIAMTAYABAUZANZIBARWALA VS. UNION OF INDIA [REFERRED TO]
ICCHU DEVI CHORARIA VS. UNION OF INDIA [REFERRED TO]
SHALINI SONI VS. UNION OF INDIA [REFERRED TO]
S GURDIP SINGH VS. UNION OF INDIA [REFERRED TO]
KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA VS. UNION OF INDIA [REFERRED TO]
RAM BAOCHAN DUBEY VS. STATE OF MAHARASHTRA [REFERRED TO]
RATTAN SINGH SHINGARA SINGH S O TEJA SINGH VS. STATE OF PUNJAB [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
ABDUL LATIF ABDUL WAHAB SHEIKH VS. B K JHA [REFERRED TO]
T A ABDUL RAHMAN VS. STATE OF KERALA [REFERRED TO]
ATTORNEY GENERAL FOR INDIA VS. AMRATLAL PRAJIVANDAS [REFERRED TO]
SOPHIA GULAM MOHAMMAD BHAM VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
DISTRICT COLLECTOR ANANTHAPUR VS. V LAXMANNA [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MAHARASHTRA VS. BHAURAO PUNJABRAO GAWANDE [REFERRED TO]
A S MOHAMMED RAFI VS. STATE OF TAMIL NADU [REFERRED TO]
SUKUR ALI VS. STATE OF ASSAM [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
V. SHANTHA VS. STATE OF TELANGANA AND OTHERS [REFERRED TO]
SAMA ARUNA VS. STATE OF TELANGANA AND OTHER. [REFERRED TO]