MUDASIR YOUSUF Vs. STATE OF J&K

JUDGEMENT

(1.) These three clubbed writ petitions pertain to the grievance of the petitioners concerning the process of selection undertaken by the Jammu and Kashmir Public Service Commission for filling 42 vacancies of Civil Judge (Junior Level)/Munsiff, especially the list of candidates declared to have qualified for admission to viva voce vide Notification No.PSC/EXAM/44/2019 dtd. 20/6/2019 pursuant to the Advertisement Notification No.PSC/EXAM/2018/39 dated 30. 05.2018.

(2.) Shortly put, the petitioner in the first of these three petitions, viz. WP(C) No.2412/2019, is aggrieved of his non-inclusion in the select list as an Open Merit candidate belonging to Physically Handicapped Category (OM/PHC). The petitioner in the second writ petition, WP(C) No.3317/2019, is aggrieved of the action of the Commission in releasing one post under RBA/PHC category and recommending respondent no.3"s name (in that petition) against the said post under RBA category. The petitioner in the third of these three writ petitions, viz. WP(C) No.2273/2021, an OM candidate, seeks a mandamus to select and appoint him against the post in the OM earmarked for OM/ PHC category, claimed by petitioner in the first of these three writ petitions. The general background facts are narrated hereunder:

(3.) Respondent no.2, the Commission, by Notification No.PSC/EXAM/2018/39 dtd. 30/5/2018 notified 42 posts of Civil Judge (Junior Division) / Munsiff in the Department of Law, Justice and Parliamentary Affairs (for short, Law Department), giving the category-wise break up of vacancies as OM : 24; RBA : 08; SC : 04; ST : 04; ALC : 01; and OSC : 01. The aforesaid notification, inter alia, prescribed that 3% horizontal reservation for physically challenged candidates shall apply in accordance with relevant rules. In all 2943 candidates were provisionally allowed to appear in the Jammu and Kashmir Civil Services (Judicial) [Preliminary] Examination, 2018 (hereinafter, Preliminary Examination-2018), conducted on 28/10/2018. Record shows that only 2305 candidates appeared in full in the Preliminary Examination-2018. On the basis of the result thereof, Respondent no.2 issued Notification No.PSC/Exam/19/2018 dtd. 17/11/2018, notifying the Roll Numbers of the candidates declared to have qualified for admission to the Jammu and Kashmir Civil Services (Judicial) [Main] Examination, 2018 (hereinafter, the Main Examination-2018). As per record, 793 candidates, including 03 physically challenged candidates, qualified for the Mains Examination-2018. The Main Examination-2018 was conducted with effect from 23/3/2019 to 4/4/2019.