MURSALEEN BASHIR Vs. UNION TERRITORY OF J&K

Referred Judgements :-

SYED AASIYA INDRABI V. STATE OF JANDK [REFERRED TO]
TALIB HUSSAIN V. STATE OF JANDK [REFERRED TO]
NISSAR AHMAD BHAT V. STATE [REFERRED TO]
SHAHMALI V. STATE [REFERRED TO]
DILAWAR MAGRAY V. STATE OF JANDK [REFERRED TO]
SAJAD AHMAD KHAN V. STAT [REFERRED TO]
HARADHAN SAHA MADAN LAL AGARWALA VS. STATE OF WEST BENGAL [REFERRED TO]
G M SHAH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
DHANANJOY DAS VS. DISTRICT MAGISTRATE DARRANG [REFERRED TO]
POWANAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]
SOPHIA GULAM MOHAMMAD BHAM VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. PAUL MANICKAM [REFERRED TO]
RAJENDER ARORA VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RANU BHANDARI [REFERRED TO]
THAHIRA HARIS VS. GOVERNMENT OF KARNATAKA [REFERRED TO]
REKHA VS. STATE OF TAMIL NADU [REFERRED TO]
V. SHANTHA VS. STATE OF TELANGANA AND OTHERS [REFERRED TO]
SAMA ARUNA VS. STATE OF TELANGANA AND OTHER. [REFERRED TO]