MOHD. IDREES Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner participated in the open rally for the post of Solider (General Duty) conducted by the Army Recruitment Office, Jammu at Jorawar Stadium, Sunjwan Military Station, Jammu from 10/2/2021 to 10/3/2021 for the Districts Doda, Kishtwar, Kathua, Jammu, Poonch, Rajouri, Ramban, Reasi, Samba and Udhampur.

(2.) The petitioner was screened for Soldier (General Duty) held in Jammu on 18/2/2021 at rally site. The medical of the petitioner was conducted by the Army doctor and the petitioner was declared unfit on account of disabilities of Flat Feet: Bilateral, TMJ Subluxation, Active Discharge Ear TM Not Seen: Left, Varicose Veins RT Leg and Deviated Nasal Septum.

(3.) The petitioner was explained about his disability and advised to report at Command Hospital Northern Command, for specialist medical review. The petitioner approached Command Hospital Northern Command, for review and he was found fit for Deviated Nasal Septum, Flat Feet: Bilateral, Active Discharge Ear TM Not Seen: Left and TMJ Subluxation and unfit for Varicose Veins RT Leg by the concerned specialists.