HARBHAJAN SINGH Vs. BUA DITTA BHAGAT

JUDGEMENT

(1.) Compliance report has been filed. Mr. Amit Gupta, learned AAG submits that the order has been complied with in letter and spirit. In view of the compliance report filed, the order has been complied with, as such, the proceedings initiated against the respondents are closed. In case, the petitioners feel aggrieved, they shall avail appropriate remedy as available under law.

(2.) Disposed of.