SUNISH KUMAR Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner participated in the open rally for the post of Solider (General Duty) conducted by the Army Recruitment Office, Jammu at Jorawar Stadium, Sunjwan Military Station, Jammu from 10/2/2021 to 10/3/2021 for the Districts Doda, Kishtwar, Kathua, Jammu, Poonch, Rajouri, Ramban, Reasi, Samba and Udhampur.

(2.) The medical examination of the petitioner was conducted on 5/3/2021 at the Rally site and after his medical examination, he was declared medically unfit on account of Unhealthy Tympanic Membrane and Surgical Scar; Right forearm. The petitioner was informed of the disabilities and advised to report 166 Military Hospital, Jammu before 11/3/2021 for specialist medical review.

(3.) The petitioner appeared before 166 Military Hospital, Jammu on 23/3/2021 before the concerned ENT Specialist with regard to examination for Unhealthy Tympanic Membrane and Surgical Scar; Right forearm by the concerned specialist. The concerned specialist after examining the petitioner on 23/3/2021 for Unhealthy Tympanic Membrane, declared him unfit for the said disability. The petitioner, however, remained absent for examination with regard to the disability of surgical scar in the right forearm.