TANVEER AHMAD MALIK Vs. UNION TERRITORY OF J&K

JUDGEMENT

(1.) District Magistrate, Anantnag, has, vide detention Order bearing No. 32/DMA/PSA/DET/2021 dtd. 13/8/2021 placed Tanveer Ahmad Malik S/o Ab. Gani Malik R/o Wani Mohalla Dooru District Anantnag (detenu) under preventive detention and directed his lodgement in Central Jail, Kotbhalwal, Jammu. It is this order, petitioner has challenged in this petition and seeks quashment thereof on grounds averred therein.

(2.) Counter affidavit has been filed in opposition to the petition and also detention record has been produced.

(3.) Heard learned counsel for the parties and considered the matter.