(1.) Writ petitioner was engaged as SPO, vide Order No. ESTT/SPO/08-22093-22101 dated 18.10.2008 and disengaged vide Order No. Estt/SPO-5/11189-91 dated 01.07.2011.
(2.) Feeling aggrieved the petitioner questioned the same by the medium of writ petition.
(3.) Respondents have filed reply.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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