(1.) Mr. R.K. Kotwal, Advocate accepts notice on behalf of the respondent.
(2.) The matter because of short controversy involved is, on consensus taken up for final disposal.
(3.) Heard and Considered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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