MOHAMMED SYED MAKHDOOMI Vs. STATE

JUDGEMENT

(1.) The petitioners were members of service of Jammu and Kashmir Handicrafts (Scales & Export) Corporation (for Short 'Corporation'). The Government took policy decision to transfer 35 Carpet Training Centres under Massive Carpet Training Scheme along with staff from the Corporation to Handicrafts Development Department (for short 'Department'). Government Order No. 222-Ind of 1988 dated 29th July, 1998 was issued. The said Government Order is taken note of;