YASMEENA AZIZ Vs. STATE & ORS.

JUDGEMENT

(1.) Two vacancies of ReT teachers (one for math stream and another for science stream) were to be supplied in upgraded Govt. Primary School, Sartajabad Shirpora. Respondent No. 5 as against the science stream and respondent No. 6 as against math stream have been tentatively selected. Petitioner had competed as against science stream, claims to be superior in merit as against respondent No. 5 but has not been selected.

(2.) In the objections filed by respondents No. 1 to 4 it is clearly submitted that the respondent No. 5 has been selected in view of having additional qualification of M.A in Education.

(3.) Learned counsel for the petitioner would contend that the respondent No. 5 has done her Post Graduation in Islamic Studies. In this connection has placed en record photocopy of the marks card wherein respondent No. 5 is shown to have done her Post Graduation in Islamic Studies. The higher qualification in the subject other than the relevant subject is not to be taken into consideration.