ISHFAQ AHMED GANAIE Vs. STATE & ORS.

JUDGEMENT

(1.) Two vacancies of RET teachers one with Math and another with Science background are required to be supplied in newly upgraded Primary School, Gujarnad (Chokerpati). In response to the Advertisement Notice No. ZEO/6/345/11 dated 07.01.2011 issued from the office of Zonal Education Officer, Qazikund, amongst others, petitioner and respondents 5 and 6 also applied.

(2.) The list of all eligible candidates has been prepared by Zonal Education Officer. Respondent No.5 was recommended for selection on Science basis whereas petitioner was recommended for selection on Math basis.

(3.) Since the petitioner and respondent No.5 have both Science as well Math background, whereas respondent No.6 has only Science background, in 10+2. Respondent (Chief Education Officer), Anantnag sought instructions from Director School Education, Kashmir vide his letter No. CEO/A/Per/17789 dated 22.02.2011. In response thereto, he has been conveyed to proceed in the matter as per merit of the candidates at 10+2 level vide communication dated 27.04.2011 issued by the Deputy Director (Planning), Directorate of School Education, Kashmir. Conse quently, tentative list has been issued by the Chief Education Officer, Anantnag, wherein respondent No.5 is shown selected as RET teacher for Math vacancy whereas respondent No.6 is shown selected as RET teacher for Science vacancy, as against the said tentative list, objections have been invited from all the concerned.