LAWS(J&K)-2012-3-8

RAM KOUR BEHARI LAL Vs. STATE OF J&K

Decided On March 08, 2012
RAM KOUR BEHARI LAL Appellant
V/S
STATE OF JAMMU AND KASHMIR Respondents

JUDGEMENT

(1.) The Government of Jammu and Kashmir issued Abbreviated Tender Notice inviting tenders from Government/Semi Government Department/Approved Suppliers/Original Manufactures/Authorized Distributors for supply of Nutrition items. One of the items indicated in the Notice was for supply of '450 quintals of Nutri Reputed brands only'.

(2.) The petitioner M/S Ram Kour Behari Lal and Ajay Food Products-respondent No.3 submitted their Tenders along with other contenders. Whereas the petitioner offered Rs.34.48 per kilogram, the respondent quoted Rs.35.25 to supply Nutri. The Contract was later issued in favour of respondent No.3 to supply of Nutri at the rate of Rs.34.00 per kilogram.

(3.) The petitioner has approached this Court questioning the Award of Contract for supply of Nutri to respondent No.3.