LAWS(J&K)-2012-2-16

MEDICAL COUNCIL OF INDIA Vs. SHANAZ DAR

Decided On February 04, 2012
MEDICAL COUNCIL OF INDIA Appellant
V/S
SHANAZ DAR Respondents

JUDGEMENT

(1.) Learned Writ Court vide judgment and order dated 16th of September, 2009 decided two writ petitions bearing OWP No. 836/2007 titled Dr. Shanaz v. State and others.

(2.) Feeling aggrieved, appellants have questioned the same by virtue of two appeals.

(3.) Being the produce of single judgment and order, we prefer to dispose of both the appeals by a common judgment.