REGENT COMPUTRONICS PVT. LTD.

AMAR SINGH Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

JANAK RAJ V. UNION OF INDIA [REFERRED]
NK. DARSHAN SINGH V. UNION OF INDIA [REFERRED]
MADAN SINGH SHEKHAWAT VS. UNION OF INDIA [REFERRED]
HARBANS SINGH VS. UNION OF INDIA [REFERRED]
HARI CHAND VS. UNION OF INDIA [REFERRED]
PRITAM SINGH VS. STATE [REFERRED]
SHASHI KUMAR MISHRA VS. UNION OF INDIA [REFERRED]
EX-CAPT. HARBHAJAN SINGH VS. UNION OF INDIA [REFERRED]
VIR YAGYA DUTT VS. UNION OF INDIA [REFERRED]
CHATROO RAM VS. SECRETARY DEFENCE [REFERRED]

(1.) Petitioner having been denied disability pension has approached this Court.

(2.) Petition stands admitted.

(3.) Respondents submit that objections preferred be treated as counter;