PRABH DAYAL Vs. SPECIAL TRIBUNAL

JUDGEMENT

(1.) CM No.8149/2021

(2.) For the reasons stated in the application and there being no serious objection from the other side, the same is allowed. Legal representatives of petitioner No.5 are brought on record. Registry to correct the cause title. CM No.8150/2021 is also disposed of.

(3.) List for final consideration on 5/4/2022.