NAZIR AHMAD DHAR Vs. MUSTHAQ AHMAD DHAR

Referred Judgements :-

RAJAH KOTAGIRI VENKATA SUBBAMMA RAO V. RAJAH VELLANKI VENKATRAMA RAO [REFERRED TO]
HARI SANKAR PAL V. ANATH NATH MITTER [REFERRED TO]
INDERCHAND JAIN VS. MOTILAL,2009 14 SCC 663 [REFERRED TO]
MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
SATYANARAYAN LAXMINARAYAN HEGDE VS. MALLIKARJUN BHAVANAPPA TIRUMALE [REFERRED TO]
THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
MEERA BHANJA VS. NIRMALA KUMARI CHOUDHURY [REFERRED TO]
K AJIT BABU VS. UNION OF INDIA [REFERRED TO]
PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
AJIT KUMAR RATH VS. STATE OF ORISSA [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
HARIDAS DAS VS. USHA RANI BANIK [REFERRED TO]
GOPAL SINGH VS. STATE CADRE FOREST OFFICERS ASSOCIATION [REFERRED TO]
STATE OF WEST BENGAL VS. KAMAL SENGUPTA [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]