(1.) Notice in the main appal as well as in the connected CM.
(2.) Notice waived by Mr S.S. Nanda, learned Senior Additional advocate General on behalf of respondents 1 to 3 and Mr. Vipan Gandotra, learned counsel for respondents 4 and 5.
(3.) List on 15th of February, 2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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