RAJESH MADANLAL ANAND Vs. RAKESH MADANLAL ANAND

JUDGEMENT

(1.) CM No. 8071/2021 (for extension of time in submitting court fee, etc.) The application is allowed and the petitioner is permitted to make the deficiencies good within one week from today.

(2.) CM No.8071/2021 is disposed of.

(3.) CM Nos. 8069 and 8070/2021 The applications are allowed and the petitioner is dispensed with the filing of typed copy of the annexures. He is also exempted from furnishing copies of the petition to the respondents.