(1.) Learned counsel for the petitioner does not want to press the present petition.
(2.) The present petition is, accordingly, disposed of as not pressed. Connected IA(s) shall also stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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