ABDUL AZIZ SHEIKH Vs. UNION TERRITORY OF JK

JUDGEMENT

(1.) CM No. 8225/2021: By this application, the applicant/Petitioner is seeking leave of this Court for placing on record the certified copy of the Order dated 14th of December, 2021 at a later stage.

(2.) On the set of facts and the grounds urged, coupled with submissions made at the Bar, this application is allowed and the applicant/ Petitioner is permitted to place on record the certified copy of Order dated 14th of December, 2021 immediately as and when the same becomes available to him. CM disposed of accordingly.

(3.) Heard Ms. Sabeena Naveed, the learned Counsel, on behalf of the applicant/Petitioner.