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LAWS(J&K)-2011-8-7
PEER GAYAS UD DIN Vs. UNION OF INDIA
Decided On August 06, 2011
PEER GAYAS-UD-DIN
Appellant
V/S
UNION OF INDIA
Respondents
JUDGEMENT
(1.) Heard.
(2.) Rule Nisi.
(3.) Notice to show cause as to why Rule is not made absolute.
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