(1.) As the issues involved in all the writ petitions in hand are similar, these shall stand disposed of vide this common judgment.
(2.) The facts be noticed as under:
(3.) I have heard the learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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