SAT PAL Vs. STATE OF J&K

JUDGEMENT

(1.) Petitioner has filed this writ petition seeking a direction to respondent to offer employment to him on compassionate grounds by quashing Order No. DSEJ/Writ/864-68 dated 4.8.1998 issued by respondent No. 2, whereby his claim for compassionate appointment stands rejected in the first instance, and also for quashing Order No. DSEJ/W/565/3263-67 dated 9.10.1999 having been passed again; with a further prayer to direct the respondents to appoint him against the available vacant post in the Education Department on compassionate grounds in terms of SRO 43 of 1994.

(2.) With a view to properly appreciate the respective submissions urged at the time of hearing facts regarding which parties were not at variance need to be noted briefly.

(3.) Chanchala Devi was working as a Peon in the Education Department, she died in harness on 23.7.1990. She was posted in Government Girls Middle School Jakheni, Zone Job, District Udhampur.