(1.) THE appeal No. 336 of 1998 is directed against the order recorded on 09.09.1998 by the learned Single Judge in SWP No. 5255 of 1996 whereby the Learned Single Judge came to dismiss the same writ petition or merits, however, with a direction to the respondents to take lenient view and try to consider the case of the writ petitioner/appellant afresh for his promotion as Upper Division Clerk.
(2.) THE appeal No. 291 of 1998 is also directed against the order recorded by the learned Single Judge on 12.08.1998 in SWP No. 4330 of 1997, whereby the writ petition was dismissed.
(3.) SINCE both the matters arise out of the service matters of the appellant, therefore, this single order shall dispose of both these appeals.