REGENT COMPUTRONICS PVT. LTD.

RAFIA DURANI Appellant

V/S

UNIVERSITY OF KASHMIR Respondents

Referred Judgements :-

BIRESWAR MOHAPATRA V. PRINCIPAL,RADHANATH TRAINING COLLEGE,CUTTACK [REFERRED TO]
KRISHNAN VS. KURUKSHETRA UNIVERSITY KURUKSHETRA [REFERRED TO]
SAFIYA FARHAT VS. BOARD OF SCHOOL EDUCATION [REFERRED TO]
AMBIKA PRASAD MOHANTY VS. ORISSA ENGINEERING COLLEGE [REFERRED TO]

JUDGEMENT

(1.) Considered Admit.

(2.) Notice.

(3.) Mr. R. Bazaz, takes notice at this post-admission stage and submits that the respondents are not desirous to file reply or further pleadings and instead the objections already filed may be considered. As the counsel are agreed for final disposal of the writ petition, therefore, are heard.

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RAFIA DURANI Vs. UNIVERSITY OF KASHMIR

Referred Judgements :-

JUDGEMENT

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