KULDEEP KUMAR Vs. STATE OF J&K

JUDGEMENT

(1.) OWP No. 135/2011 and 112/2011 List these petitions on 22nd December 2020.

(2.) There is no govt. counsel appearing in this matter.

(3.) Let Secretary Revenue give a list of cases relating to this subject matter to the Registrar Judicial who shall club all such matters on the next date of hearing.