SALATHIA CONSTRUCTION WORKS Vs. UNION OF INDIA

JUDGEMENT

(1.) The case of the petitioner is that he was enlisted as 'E' Class Contractor in Military Engineering Services. The respondent No. 4 floated tender notice for the work named as outsourcing for management and operation of 33/11 KV sub-Station at Shri Kali Mata Sub-Station under GE utilities Udhampur YD No. GE/U-52-2019-20 dated 04.01.2020.

(2.) The petitioner participated pursuant to tender above and has fulfilled all necessary requirements as stipulated in the eligibility conditions explained in the tender document. Thereafter, the respondents opened the technical bid and his technical bid was rejected on the ground that his work load report had contained 'No' against the remark's column.

(3.) Further, the case of the petitioner is that the latest work load report of quarter ending December, 2019 has cleared the case of the petitioner in terms of the work load report and the remarks column contained the entry 'Yes' instead of 'No'.