ZAFAR IQBAL Vs. STATE OF J&K

JUDGEMENT

(1.) These are the two bail applications filed by the applicants, namely, Zafar Iqbal and Zaheer Abass seeking bail in FIR No. 04/2019 lodged under Section 420, 120-B of RPC, by police station Mendhar, District Poonch.

(2.) The facts of the two bail applications are identical and are reproduced herein below:-

(3.) The main grounds in the instant application are that:-