MANSHA BEGUM Vs. STATE OF J&K

JUDGEMENT

(1.) The petitioners-Mansha Begum and Phultaj were recommended for engagement as Rehbar-e-Taleem in the Upgraded Primary School, Morian by the Village Level Education Committee.

(2.) The Panel prepared by the Committee was later substituted by another Panel of seven persons, which included M/s Sajda Kosar and Tahira Kosar, respondent Nos. 5 & 6. The petitioners did not, however, figure therein.

(3.) The dispute between the petitioners and respondent Nos.5 & 6 as to their entitlement to selection and engagement as Rehbar-e-Taleem came to be considered by the Deputy Commissioner, Rajouri, who opined that the candidates of hamlet Morian of Village Galuthi would also be eligible for engagement along with the residents of that part of hamlet Morian which was situated in Village Bhathian.