LAWS(J&K)-2010-4-47

RUKHSANA MANZOOR Vs. STATE

Decided On April 01, 2010
Rukhsana Manzoor Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) In the year 2000, Government launched a Scheme called 'Rehbari Taleem' by issuance of an executive order No. 396 of Edu 2000 dated 28th April 2000. The purpose for launching of the said Scheme is delineated in the said government order itself. In order to accomplish the purpose delineated under the scheme, Committees were constituted for empanelment of teaching guides (Re-Ts) and selection Committees were constituted for making selection of the eligible meritorious candidates for being engaged as teaching guides.

(2.) In pursuance of the said scheme panels were drawn by the concerned Village Level Committee(s) for various schools of the District Budgam.

(3.) A deficiency was assessed in Primary School Lachmanpora, zone Hardu punzoo.