ALISHA KOUR Vs. STATE

JUDGEMENT

(1.) Under the category Sports both appellant Alisha Kour as well as respondent No.3 Umar Jan applied for admission to the MBBS Course so competed in the entrance examination held by the Board of Professional Entrance Examination (BOPEE). The appellant Alisha Kour in the entrance test as conducted by BOPEE had obtained 122 marks whereas respondent Umar Jan had obtained 109 marks out of 225 marks.

(2.) In terms of the Jammu and Kashmir Certification of Outstanding Proficiency in Sports Rules, 2008 (hereinafter for short referred to as ("the Sports Rules"), 40 points have been distributed relatable to the 'level of participation' out of which 20 points have been kept for international event/games and 20 points for national events/games and the allotment of points is governed by the 'level of participation'.

(3.) The appellant Alisha Kour has obtained 1 point out of 40 whereas respondent Umar Jan has obtained 4.5 points out of 40.