NAZIMA AMIN Vs. STATE

JUDGEMENT

(1.) Tahira Parveen-Respondent No. 5 was refused consideration for selection as 3rd Teacher in Government Primary School, Lower Munda on the ground that she was ineligible to compete in the selection process for having crossed the maximum age limit of 37 years on the cut off date indicated in the Advertisement Notice published in Daily 'Tamil-i-Irshad' dated 03.09.2009.

(2.) Aggrieved by the rejection of her candidature, she filed Writ Petition SWP No. 1643/09 questioning the Tentative Select List, for selection of the 3rd Teacher.

(3.) This Writ Petition was allowed on 02.04.2010 upsetting rejection of the Writ Petitioner's candidature and a direction was issued to the State-Respondents to consider her also for selection, in case, she was otherwise found eligible therefor.