MOHD YOUSUF LONE Vs. STATE

JUDGEMENT

(1.) PETITIONER has been transferred to Keller (A) from Drobgam Centre as Store Keeper under orders of Director Food and Supplies Department Srinagar on 16 -03 -2000 (Annexure -A). The subsequent orders dated 1 -6 -2000 and 6 -6 -2000 (Annexure B&C) of Dy. Director Food and Supplies Kashmir in effect have no bearing on this transfer.

(2.) THROUGH this petition, petitioner Storekeeper is seeking a direction to Assistant Director. Food and Supplies Department, District Pulwama Respondent no. 4 to relieve respondent no. 5 (petitioners predecessor) and a further direction to latter, respondent no. 5 to handover the charge to petitioner.

(3.) HEARD .