TEJ KOUR Vs. AHMAD SHEIKH

JUDGEMENT

(1.) IN Civil Original Suit No.25/96 titled Tej Kour vs. Ahmad Sheikh and others, on the file of Munsiff Pulwama, application of respond ­ents 6 to 9, Co -plaintiffs with revision petitioner before the trial court, for transposition as de ­fendants in the suit, has been allowed under impugned order dated: 20.11.1997 by the Munsiff. They have been transposed and ar ­rayed as defendants to the suit. This order is under challenge in this revision petition.

(2.) RECORD has been examined.

(3.) COUNSEL for revision petitioner has been heard.