(1.) THE opposite parties are the appellants.
(2.) AGGRIEVED by the order of the District Forum, Chittoor in CD No. 79 of 2004 dated 18.11.2004, the present appeal has been filed under Section 15 of the C.P. Act.
(3.) THE facts leading to the filing of this appeal are set out as hereunder.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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