MANISHA KAMENDU Vs. STATE OF BIHAR

JUDGEMENT

(1.) All the five appeals arise out of one Judgment rendered by a learned Single Judge of this Court in several writ applications and common questions are involved therein, as such, they are being disposed of by one Judgment. Out of the aforesaid appeals, the first three were heard together and judgment was reserved therein on 10 -5 -1999. The fourth case was listed thereafter and heard on 13 -5 -1999 and judgment was reserved directing the same to be delivered along with the judgment of the aforesaid three appeals. The last case was placed for hearing on 14 -5 -1999 and after hearing the parties judgment was reserved to be delivered along with the first three appeals.

(2.) Both the appellants in L.P.A. No. 506 of 1999 were petitioners in C.W.J.C. No. 8918 of 1998. The sole appellant of L.P.A. No. 507 of 1999 was petitioner No. 3 in C.W.J.C. No. 9348 of 1998 which was filed by four persons. L.P.A. No. 509 of 1999 has been filed by three persons who were petitioner Nos. 1, 2 and 4 respectively in C.W.J.C. No. 9348 of 1998. The sole appellant in L.P.A. No. 516 of 1999 was petitioner in C.W.J.C. No. 11936 of 1998. In L.P.A. No. 528 of 1999 also, there is sole appellant who was petitioner in C.W.J.C. No. 10001 of 1998. Apart from the aforesaid four writ applications, there was one more writ application in which also common judgment was rendered against the writ petitioners by the learned Single Judge, but it has not been brought to our notice that against the same any appeal has been preferred.

(3.) All the writ applications were filed for quashing letters dated 11 -8 -1998 and 25 -8 -1998 sent by Secretary, Medical Council of India to Secretary -cum -Commissioner, Department of Health, Government of Bihar whereby a request was made to cancel migration/transfer of students of M.B.B.S, course studying in third year from one medical college to different colleges of the State of Bihar and consequential order dated 12 -10 -1998 issued by Health Department, Government of Bihar whereby it cancelled the earlier notification dated 11 -7 -1998 by which transfer of 26 students was made from one medical college to another.