(1.) ON 26.2.1996 the petitioner filed Title (Eviction) Suit No.19 of 1996 against the opposite party for eviction from the suit premises, detailed in schedule I to the plaint.
(2.) THE opposite party is daughter -in -law of petitioner 's full brother, Deo Narain Chaudhary. She is a doctor posted in Patna Medical College Hospital and is running a clinic and her practice in the suit premises.
(3.) ON the other hand, the opposite party claimed the house belonging to her father -in -law and denied herself to be a licensee of the petitioner, who had no interest in the house.