ARUN KUMAR Vs. STATE OF BIHAR

JUDGEMENT

(1.) THERE are five petitioners in this case, namely, Arun Kumar, Mani Prasad, Neeraj Kumar, Baliram Paswan and Devan Prasad.

(2.) BY the order, contained in Memo No. 704 dated 21st December 96, while services of petitioners 1 to 4 were termination along with others, the services of petitioners no.5 terminated vide letter no. 707 dated 7th September 96. The aforesaid two orders have been challenged by the respective petitioners.

(3.) AS the case can be disposed of on a short point, it is not necessary to discuss all the facts, except the relevant one.