BASUDEO PRASAD JHA Vs. STATE OF BIHAR

JUDGEMENT

(1.) HEARD the parties.

(2.) THIS application has been filed for quashing order dated 28th September, 1991 passed by the Director, Secondary Education, Bihar (Respondent no.2) contained in Annexure 7, whereby upon receipt of enquiry report from the Conducting Officer the following punishments have been awarded against the petitioner. (