LAWS(PAT)-2019-8-139

MITHILESH KUMAR SINGH Vs. STATE OF BIHAR

Decided On August 26, 2019
MITHILESH KUMAR SINGH Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) Heard Mr. S.B. Upadhyay, learned senior advocate assisted by Mr. Suraj Samdarshi, learned advocate for the petitioner, Mr. Gyan Prakash Ojha, learned advocate for the State and Ms Kalpana, learned advocate for the respondent nos. 8 and 9.

(2.) This order shall dispose of Cr.W.J.C. Nos. 540 of 2019, 676 of 2019, 693 of 2019 and 718 of 2019.

(3.) The aforementioned cases involve more or less identical facts and questions of law.