(1.) It is prayed by the petitioner's counsel that more time be granted to file rejoinder.
(2.) Prayer is rejected.
(3.) Matter has been pending since 2015. Petitioner has taken four adjournments. In spite of that, rejoinder has not been filed till date.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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