BABULAL RAM Vs. TILKA MANJHI BHAGALPUR UNIVERSITY

JUDGEMENT

(1.) Heard learned counsel for the petitioner; Mr. Anjani Kumar, learned senior counsel along with Mr. Amit Kumar Jha, learned counsel for the T M Bhagalpur University; Mr. Rashid Izhar, learned counsel for the Munger University and Mr. Anjani Prasad Singh, learned counsel for the opposite party no. 5.

(2.) Pursuant to order dated 26.07.2019, Mr. Arvind Kumar Sharma, Mr. Rajesh Kumar Tiwari and Mr. Krishna Kumar are also present in Court along with their show cause. Show cause has been filed on behalf of TM Bhagalpur University and Munger University.

(3.) The reason why the officers were called today has been detailed in the order dated 26.07.2019.