(1.) Heard the parties.
(2.) In the present writ application, the following reliefs have been sought for on behalf of the petitioner :
(3.) The respondent State has directed for construction of godown on the land in question as above referred treating the land to be a public land.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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