(1.) I.A. No. 7212 of 2018 Heard Mr. Nirmal Kumar, learned advocate for the respondent-appellant.
(2.) This is an application seeking condonation of delay in preferring the appeal.
(3.) For the reasons stated in the application, the delay in preferring the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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