(1.) The prayer of the petitioner in para 1 of the writ application is as under:-
(2.) A counter affidavit has been filed on behalf of the State. Let the same be kept on record.
(3.) Para 8 of the counter affidavit reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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