GULAM RAM Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard learned counsel for the appellant.

(2.) This appeal assails the judgement of the learned Single Judge dated 22nd of July, 2019, whereby the learned Single Judge has upheld the order of the State Appellate Authority with regard to an appointment on the post of an Assistant Teacher in a Secondary School in the subject of Hindi.

(3.) The respondent No. 10, Uma Shankar Rajak was also an applicant for the said post. His name appeared in the provisional list but was not in the final list of the candidates who were to be called for counseling. According to the appellant, the date of counseling was 20th of May, 2010 and, accordingly, the candidates who did appear in the counseling were considered and since the respondent no. 10 had not appeared in the counseling, his candidature was not considered at all.