(1.) In these writ applications, the petitioners seek following reliefs:
(2.) The petitioner of CWJC No. 4671 of 2019 is valid settlee of sand ghats on the river bed Sone in the District of Rohtas as well as Aurangabad for the year 2015-2019. Similarly, the petitioner of CWJC No. 6890 of 2019 is a valid settlee of sand ghats on the river in the district of Patna as well as Bhojpur for the year 2015-2019.
(3.) Heard Mr. Suraj Samdarshi, learned counsel for the petitioners, Mr. Naresh Dikshit, learned Special P.P. Mines and Mr. Gyan Praksh Ojha, G.A.-7 counsel appearing on behalf of the State.